Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Telangana - Subsection

Section 30(2) in Telangana Ferries Act, 1314 F

(2)Any appeal against compensation ordered under sub-section (1) shall lie in the same court in which the appeal against sentence lies.Miscellaneous Provisions