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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(5) in Telangana State Industrial Project Approval and Self Certification System (Ts-Ipass) Act, 2014

(5)After receipt of the additional information, the Competent Authority shall pass orders on the application before the expiry of the stipulated time from the date of receipt of such additional information.