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Major Singh vs High Court Of Allahabad on 9 October, 2023

     ITEM NO.30                         REGISTRAR COURT. 1             SECTION II

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     MISCELLANEOUS APPLICATION Diary No(s). 23296/2022 IN CRL.
     A.NO.491/2022

     MAJOR SINGH                                                            Petitioner(s)

                                                        VERSUS

     HIGH COURT OF ALLAHABAD                                                Respondent(s)

     (Fresh unregistered MISCELLANEOUS APPLICATION (M.A.)- DIARY
     NO.23296/2022. Letter for withdrawal of the M.A.
      IA No. 104729/2022 - CLARIFICATION/DIRECTION)

     Date : 09-10-2023 These matters were called on for hearing today.



     For Petitioner(s)
                                         Mr Ashutosh Awasthi, Adv.
                                         Mr Paras Chaubey, Adv.
                                         Mr. Sadashiv, AOR
                                        Mr. Mohd. Irshad Hanif, AOR

     For Respondent(s)
                                         Mr. Ajay Vikram Singh, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Unregistered Miscellaneous Application is allowed to be withdrawn in terms of letter dated 25.9.2023.

H. SHASHIDHARA SHETTY Digitally signed by PRIYANKA MALIK Date: 2023.10.10 Registrar 16:20:48 IST Reason: