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State of Assam - Section

Section 6 in Rules and Orders in Force in Certain Districts

6. Jurisdiction.

- The jurisdiction in respect of offences against this Regulation shall be exercised by such officers, and subject to such conditions as the Chief Commissioner may, from time to time by notification in the Assam Gazette, direct.Section 2-Rules Having the Force of Law
(A)Rules relating to the use of forest produce in zamindary lands in the Garo Hills District that are under the management of the State under Section 2 (a) and (b)