Kerala High Court
Bushra Thazneem C.S vs Union Of India on 18 February, 2021
Author: P.V.Asha
Bench: P.V.Asha
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
THURSDAY, THE 18TH DAY OF FEBRUARY 2021 / 29TH MAGHA,1942
WP(C).No.3522 OF 2021(M)
PETITIONER:
BUSHRA THAZNEEM C.S., AGED 33 YEARS
S/O. MUHAMMED SAGIR C.K., MANJALAMKUNNEL HOUSE,
ADIVADU, PALLARIMANGALAM P.O.,
ERNAKULAM, KERALA-686671.
BY ADVS.
SRI.V.P.MOHAMMED NIYAZ
SHRI.SHEREEF J.
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY MINISTRY OF AYUSH, AYUSH BHAWAN,
B BLOCK, GPO COMPLEX, NEW DELHI-110023.
2 AYUSH ADMISSION CENTRAL COUNSELLING COMMITTEE
(AACCC), AYUSH BHAWAN, B BLOCK, GPO COMPLEX,
NEW DELHI-110023.
3 STATE OF KERALA,
REPRESENTED BY SECRETARY, DEPARTMENT FOR HIGHER
EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM-695001.
4 DIRECTOR OF AYURVEDA MEDICAL EDUCATION,
AROGYA BHAVAN, M.G.ROAD, THIRUVANANTHAPURAM-695001.
5 THE COMMISSIONER FOR ENTRANCE EXAMINATIONS,
FIFTH FLOOR, HOUSING BOARD BUILDING, SANTHI NAGAR,
THIRUVANANTHAPURAM-695001.
6 THE PRINCIPAL,
GOVERNMENT AYURVEDA COLLEGE, MEDICAL COLLEGE P.O.,
PARIYARAM, KANNUR DISTRICT-670503.
BY SMT.MINI GOPINATH, CGC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.02.2021, ALONG WITH WP(C).3856/2021(F), THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WP(C).No.3522 & 3856 OF 2021(M)
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
THURSDAY, THE 18TH DAY OF FEBRUARY 2021 / 29TH MAGHA,1942
WP(C).No.3856 OF 2021(F)
PETITIONER:
VYSHNA RAVINDRAN
AGED 24 YEARS
D/O. RAVINDRAN T.K, DF-2, CRYSTAL COURT 44-
MEDAVAKKAM MAIN ROAD, MADIPAKKAM, CHENNAI,
HAVING PERMANENT RESIDENCE AT KIZHAKKE KALAM HOUSE,
POST PADUPPALLY, TIRUR, MALAPPURAM DISTRICT,
PIN - 676102.
BY ADVS.
SRI.RAJESH NAIR
SRI.K.BALACHANDRAN (MANGALATH)
RESPONDENTS:
1 GOVERNMENT OF INDIA
MINISTRY OF AYURVEDA, YOGA AND NATUROPATHY, UNANI
AND HOMEOPATHY (AYUSH), AYUSH BHAWAN, 'B' BLOCK,
GPO COMPLEX, INA, NEW DELHI - REPRESENTED BY ITS
SECRETARY, PIN - 110023.
2 NATIONAL TESING AGENCY (NTA)
C-20 1A/8, SECTOR 62 IITK, OUTREACH CENTRE, NOIDA,
REPRESENTED BY ITS DIRECTOR GENERAL PIN - 201309.
3 VAIDYARATNAM AYURVEDA COLLEGE
OLLUR, THAIKKATTUSSERY, THRISSUR,
REPRESENTED BY ITS PRINCIPAL, PIN - 680306.
4 GOVERNMENT AYURVEDA COLLEGE,
KANNUR, PARIYARAM, KANNUR DISTRICT,
REPRESENTED BY ITS PRINCIPAL, PIN - 670502.
WP(C).No.3522 & 3856 OF 2021(M)
3
5 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
HEALTH AND FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
6 THE DIRECTOR
DIRECTORATE OF AYURVEDA MEDICAL EDUCATION,
AROGYA BHAVAN, M.G. ROAD,
THIRUVANANTHAPURAM, PIN - 695001.
BY ADV. VISHNU J., CGC
OTHER PRESENT:
SR.GP.SRI.V.MANU
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.02.2021, ALONG WITH WP(C).3522/2021(M), THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WP(C).No.3522 & 3856 OF 2021(M)
4
J U D G M E N T
Learned Central Government counsel has filed a statement in W.P.(C).No.3856 of 2021 producing Annexures 1 and 2 letters sent to the petitioner by Ayush and also letter dated 16.02.2021 issued by the Ayush to the Principal of Vaidyaratnam P.S Varier Ayurveda College.
2. Learned Counsel in both these writ petitions submit that petitioners in both these cases got admission in the Colleges subsequently allotted i.e., the petitioner in W.P.(C).No.3522 of 2021 got admission in Government Ayurveda Medical College, Kannur and the petitioner in W.P.(C).No.3856 of 2021 got admission in Vaidyaratnam P.S Varier Ayurveda College, Malappuram.
Therefore nothing survives for consideration in these writ petitions. Therefore, the writ petitions are closed, recording the same.
Sd/-
P.V.ASHA, JUDGE AS WP(C).No.3522 & 3856 OF 2021(M) 5 APPENDIX OF WP(C).NO.3522/2021 PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE RANK LIST- GENERAL QUOTA (PROVISIONAL) DATED 5.1.2021 PUBLISHED IN THE OFFICIAL SITE OF THE 5TH RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF RANK LIST PUBLISHED BY THE 2ND RESPONDENT IN ALL INDIA AYUSH POST GRADUATE ENTRANCE TEST (AIAPGET)-2020.
EXHIBIT P3 TRUE COPY OF THE ALLOTMENT MEMO DATED 10.1.2021 ISSUED TO THE PETITIONER.
EXHIBIT P4 TRUE COPY OF THE ALLOTMENT LETTER
3.2.2021 ISSUED TO THE PETITIONER. EXHIBIT P5 TRUE COPY OF THE TRANSFER CERTIFICATE NO.447 DATED 6.2.2021 ISSUED FROM PNNM AYUVEDA COLLEGE, SHORNUR.
EXHIBIT P6 TRUE COPY OF THE JOINING REQUEST DATED 8.2.2021 SUBMITTED BY THE PETITIONER BEFORE THE 6TH RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE SEAT MATRIX PUBLISHED BY THE 2ND RESPONDENT.
EXHIBIT P8 TRUE COPY OF THE COMMUNICATION DATED 8.2.2021 SENT BY PETITIONER TO 2ND, 4TH AND 5TH RESPONDENTS THROUGH E-MAIL ON 8.2.2021.
WP(C).No.3522 & 3856 OF 2021(M) 6 APPENDIX OF WP(C).NO.3856/2021 PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF PROVISIONAL CERTIFICATE (NO. P 2018/60859) DATED 26.08.2019 ISSUED BY THE CONTROLLER OF EXAMINATIONS, THE TAMIL NADU DR.M.G.R. MEDICAL UNIVERSITY, CHENNAI.
EXHIBIT P2 TRUE COPY OF COURSE COMPLETION CERTIFICATE (REG.NO.641411547) ISSUED BY THE PRINCIPAL SRI SAI RAM AYURVEDA MEDICAL COLLEGE AND RESEARCH CENTRE DATED 17.12.2020.
EXHIBIT P3 TRUE COPY OF PROVISIONAL REGISTRATION CERTIFICATE UNDER SECTION 28 OF INDIAN MEDICINE CENTRAL COUNCIL ACT, 1970 ISSUED BY THE REGISTRAR, TAMIL NADU BOARD OF INDIAN MEDICINE (SL NO.1159) AND REGISTRATION NO. 1876 ON 18.12.2020.
EXHIBIT P4 TRUE COPY OF THE DETAILS OF MARKS IN RELATION TO THE PETITIONER ISSUED BY THE SENIOR DIRECTOR, NATIONAL TESTING AGENCY IN AIAPGET 2020 ENTRANCE TEST.
EXHIBIT P5 TRUE COPY OF RELEVANT PORTION OF THE RANK LIST SO FAR AS IT CONCERNS THE PETITIONER ISSUED BY THE NATIONAL TESTING AGENCY.
EXHIBIT P6 TRUE COPY OF THE ALLOTMENT LETTER DATED 16.12.2021 OF THE 1ST ROUND SHOWING ALLOTMENT CONDUCTED BY THE 1ST RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE ALLOTMENT LETTER DATED 06.01.2021 OF THE 2ND ROUND SHOWING ALLOTMENT CONDUCTED BY THE 1ST RESPONDENT.
EXHIBIT P8 TRUE COPY OF THE CHOICE SUBMITTED BY THE PETITIONER ON LINE 01-2-2021 BEFORE THE 1ST RESPONDENT.
EXHIBIT P9 TRUE COPY OF THE ALLOTMENT LETTER OF THE 3RD ROUND SHOWING ALLOTMENT DATED 03.02.2021.
EXHIBIT P10 TRUE COPY OF THE EMAIL DATED 29.12.2020
WP(C).No.3522 & 3856 OF 2021(M)
7
SEND BY 3rd RESPONDENT TO THE
PETITIONER.
EXHIBIT P11 TRUE COPY OF THE LETTER SEND BY THE
PETITIONER ON 8TH OF FEBRUARY 2020 TO THE 1ST RESPONDENT.
EXHIBIT P12 TRUE COPY OF THE CORRESPONDENCE DATED 09.02.2021 ISSUED BY THE OFFICE OF THE 1ST RESPONDENT THROUGH ITS UNDER SECRETARY TO THE GOVERNMENT OF INDIA, TO THE PRINCIPAL OF THE 3rd RESPONDENT.
EXHIBIT P13 TRUE COPY OF EMAIL DATED 10.02.2021 REPRESENTED BEFORE THE 3RD RESPONDENT BY THE PETITIONER.
RESPONDENTS' EXHIBITS:
ANN.1 TRUE COPY OF THE LETTER DATED 16.02.2021, SENT BY AYUSH TO THE PETITIONER ANN.1 TRUE COPY OF THE LETTER SENT BY AYUSH TO THE PRINCIPAL OF VAIDYARATNAM P.S VARIER AYURVEDA COLLEGE, DATED 16.02.2021.