Section 8 in The Chhattisgarh, Micro and Small Enterprises Facilitation Council Rules, 2006
8. Limitation.
- The Council shall decide the dispute filed before it within 90 days from the date of registration of the dispute :Provided that Commissioner/Director of Industries may extend the period as deemed fit.Form[See sub-rule (3) of Rule 5]Forms of reference to the Micro and Small Enterprises Facilitation Council
