Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(11) in The Tuljapur Development Authority Act, 2008 (11)"Tulja Bhawni Mandir Trust" means the Trust registered under the Bombay Public Trusts Act, 1950, for administration of the affairs of the temple of Tulja Bhawani deity at Tuljapur;
