Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112] [Entire Act] Bombay Presidency - Subsection Section 112(2) in The Bombay Forest Rules, 1942 (2)on account of moving, the actual cost incurred in moving it to the depot for the reception of drift timber;
