Delhi High Court - Orders
Advance India Projects Limited vs Director General Of Anti-Profiteering ... on 17 December, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13902/2025
ADVANCE INDIA PROJECTS LIMITED .....Petitioner
Through: None
versus
DIRECTOR GENERAL OF ANTI-PROFITEERING & ORS.
.....Respondents
Through: Mr. Kshitij Chhabra, SPC for UOI.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE RENU BHATNAGAR
ORDER
% 17.12.2025
1. This hearing has been done through hybrid mode.
2. In view of the non availability of the regular bench, list along with W.P. (C) 2347/19 on 29th January, 2026 at 2:30 PM.
PRATHIBA M. SINGH, J.
RENU BHATNAGAR, J.
DECEMBER 17, 2025/pt This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/12/2025 at 20:54:43