Bombay High Court
Ashfaque Abdurehman Oomer vs Rukiabai Abdul Rahim Kadwani And 17 Ors ... on 2 December, 2019
Author: N. J. Jamadar
Bench: N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IA/1/2019
In
S/2064/2009
Ashfaque A. Omer ....Petitioner
V/S
Rukiabai Abdul Rahim Kadwani And 17 Ors ....Respondent
And Mithra Buildcon Llp (applicant) WITH CHAMBER SUMMONS NO. 497 OF 2017 In SUITS 2064 OF 2009 Ashfaque Abdurehman Oomer ....Petitioner V/S Rukiabai Abdul Rahim Kadwani And 17 Ors ....Respondent And Monachrome Investments Pvt Ltd (applicant) Mr. Sidharth Samantaray, Ms. Gauri Joshi, i/b. S.K. Legal, Assoc LLP, for Applicant in I.A. Ms. Shweta Dali & Prevy Parikh, i/b. M/s. Bilawala & Co., for D.No.18.
Mr. Aseem Naphade, a/w Simeen Shaikh, Priyanka Gharge, i/b. S.K. Srivastav & Co., for Plaintiff. Mr. Karl Tamboly, a/w Mr. Anuj Desai, Dhruv H. Joshi, Mrs. Nandini H. Joshi, i/b. Harish Joshi & Co., for Applicants/Proposed Defts in CHS Nos. 568/19, 569/19, 570/19, 572/19, 574/19, 575/19, 576/19. Ms. Shlesha Sheth, i/b. FZB & Associates, for D.No.17. Angeline S.A. Rodrigues, for D.No.16.
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DATE : 2nd December, 2019
P.C. :
Stand over to 10/12/2019
( ASSOCIATE )
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