Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(a) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

(a)I undertake to abide by all the instructions referred to above and as may be amended and issued from time to time in this regard.