Chattisgarh High Court
Smt. Beena Bai vs State Of Chhattisgarh 105 ... on 8 January, 2019
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPC No. 3473 of 2018
• Mahesh Soni S/o Shri Shyamlal Aged About 60 Years R/o Ward
No. 11, Killapara, Khairagarh District - Rajnandgaon
Chhattisgarh., District : Rajnandgaon, Chhattisgarh
---- Petitioner
Versus
1. State Of Chhattisgarh Through Secretary, Public Works
Department, Mahanadi Bhawan, Naya Raipur, District - Raipur
Chhattisgarh., District : Raipur, Chhattisgarh
2. Secretary, State Of Chhattisgarh, Urban Administration
Department, Mahanadi Bhawan, Naya Raipur, District - Raipur
Chhattisgarh., District : Raipur, Chhattisgarh
3. Collector Rajnandgaon, District - Rajnandgaon Chhattisgarh.,
District : Rajnandgaon, Chhattisgarh
4. Chief Municipal Officer, Nagar Palika Parishad, Khairagarh,
District - Rajnandgaon Chhattisgarh., District : Rajnandgaon,
Chhattisgarh
5. Sub Divisional Officer (Revenue) Khairagarh, District
Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
6. Tahsildar Khairagarh, District - Rajnandgaon Chhattisgarh.,
District : Rajnandgaon, Chhattisgarh
---- Respondent
WPC No. 7 of 2019
• Smt. Beena Bai D/o Late Shri Samaru Ram, Aged About 61 Years R/o Ward No. 11, Killapara Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Public Works Department Mahanadi Bhavan, Naya Raipur, District Raipur Chhattisgarh, District : Raipur, Chhattisgarh
2. Secretary, State Of Chhattisgarh Urban Administration Department, Mahanadi Bhavan, Naya Raipur, District Raipur 2 Chhattisgarh, District : Raipur, Chhattisgarh
3. Collector, Rajnandgaon, District Rajnandgaon Chhattisgarh, District : Rajnandgaon, Chhattisgarh
4. Chief Municipal Officer, Nagar Palika Parishad, Khairagarh, District Rajnandgaon Chhattisgarh, District : Rajnandgaon, Chhattisgarh
5. Sub Divisional Officer (Revenue) Khairagarh, District Rajnandgaon Chhattisgarh, District : Rajnandgaon, Chhattisgarh
6. Tahsildar, Khairagarh, District Rajnandgaon Chhattisgarh, District : Rajnandgaon, Chhattisgarh
---- Respondent WPC No. 3476 of 2018 • Bhaiyalal S/o Shri Shamaruram Aged About 58 Years R/o Ward No.11, Killapara, Khairagarh, District- Rajnandgaon, Chhattisgarh., District : Rajnandgaon, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Public Works Department, Mahanadi Bhavan, Naya Raipur, District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
2. Secretary State Of Chhattisgarh, Urban Administration Department, Mahanadi Bhavan, Naya Raipur, District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
3. Collector Rajnandgaon, District- Rajnandgaon, Chhattisgarh., District : Rajnandgaon, Chhattisgarh
4. Chief Municipal Officer Nagar Palika Parishad, Khairagarh, Disrtict- Rajnandgaon, Chhattisgarh., District : Rajnandgaon, Chhattisgarh
5. Sub Divisional Officer (Revenue) Khairagarh, District- Rajnandgaon, Chhattisgarh., District : Rajnandgaon, Chhattisgarh
6. Tahsildar Khairagarh, District- Rajnandgaon, Chhattisgarh., District : Rajnandgaon, Chhattisgarh
---- Respondent 3 WPC No. 3518 of 2018 • Sajjan Kumar S/o Late Ramjilal Deshmukh Aged About 54 Years R/o Ward No. 11, Killapara, Khairagarh, District Rajnandgoan Chhattisgarh., District : Rajnandgaon, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Public Works Department, Mahanadi Bhavan, Naya Raipur, District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
2. Secretary State Of Chhattisgarh, Urban Administration Department, Mahanadi Bhavan, Naya Raipur, District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
3. Collector Rajnandgaon, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
4. Chief Municipal Officer Nagar Palika Parishad, Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
5. Sub Divisional Officer (Revenue) Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
6. Tahsildar Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
---- Respondent WPC No. 3520 of 2018 • Kamal Prakash Pandey S/o Late Shri Bhagwati Prasad Pandey Aged About 62 Years R/o Killapara Ward No. 11 P.S. And Tahsil Khairagarh, District Rajnandgaon Chhattisgarh., District :
Rajnandgaon, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Public Works Department Mahanadi Bhavan, Naya Raipur, District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
2. Secretary State Of Chhattisgarh Urban Administration Department, Mahanadi Bhavan, Naya Raipur, District Raipur Chhattisgarh., District : Raipur, Chhattisgarh 4
3. Collector, Rajnandgaon, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
4. Chief Municipal Officer Nagar Palika Parishad, Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
5. Sub Divisional Officer (Revenue) Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
6. Tahsildar Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
---- Respondent WPC No. 3523 of 2018
1. Smt. Nanuk Bai Wd/o Late Dharmichand Aged About 77 Years R/o Itwari Bazar, Khairagarh P.S. And Tahsil Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
2. Prakash Agrawal S/o Late Dharmichand Aged About 60 Years R/o Itwari Bazar, Khairagarh P.S. And Tahsil Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
3. Chandan Agrawal S/o Late Dharmichand Aged About 57 Years R/o Itwari Bazar, Khairagarh P.S. And Tahsil Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
4. Kumari Dulari D/o Late Dharmichand Aged About 45 Years R/o Itwari Bazar, Khairagarh P.S. And Tahsil Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
5. Smt. Durga Agrawal D/o Late Dharmichand, W/o Sunil Agrawal Aged About 35 Years R/o Village Mohla (Manpur) Tahsil Mohla District Rajnandgaon Chhattisgarh, District : Rajnandgaon, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Public Works Department Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh, District : Raipur, Chhattisgarh
2. Secretary, State Of Chhattisgarh Urban Administration Department, Mahanadi Bhavan, Naya Raipur, District Raipur Chhattisgarh, District : Raipur, Chhattisgarh
3. Collector, Rajnandgaon, District Rajnandgaon Chhattisgarh, District : Rajnandgaon, Chhattisgarh 5
4. Chief Municipal Officer, Nagar Palika Parishad, Khairagarh, District Rajnandgaon Chhattisgarh, District : Rajnandgaon, Chhattisgarh
5. Sub Divisional Officer (Revenue) Khairagarh, District Rajnandgaon Chhattisgarh, District : Rajnandgaon, Chhattisgarh
6. Tahsildar Khairagarh, District Rajnandgaon Chhattisgarh, District : Rajnandgaon, Chhattisgarh
---- Respondent WPC No. 3524 of 2018
1. Gokul Patel S/o Late Bhondu Patel, Aged About 52 Years R/o Kilapara Ward No. 11, Tahsil Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
2. Nakul Patel S/o Late Bhondu Patel, Aged About 47 Years R/o Kilapara Ward No. 11, Tahsil Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
3. Smt. Jayantri Bai Wd/o Late Paltu Patel, Aged About 40 Years R/o Kilapara Ward No. 11, Tahsil Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
4. Kumari Kausal Patel D/o Late Paltu Patel, Aged About 17 Years Minor Through Her Mother Namely Smt. Jayatri Bai. R/o Kilapara Ward No. 11, Tahsil Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
5. Kumari Dileshwari Patel, D/o Late Paltu Patel, Aged About 14 Years Minor Through Her Mother Namely Smt. Jayatri Bai. R/o Kilapara Ward No. 11, Tahsil Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
6. Smt. Sunayna Patel D/o Late Paltu W/o Lomesh Patel Aged About 22 Years R/o Village Aheri P.S. And Tahsil Dhamdha District Durg Chhattisgarh, District : Durg, Chhattisgarh
7. Smt. Sukrita Patel D/o Late Paltu W/o Goverdhan Patel, Aged About 19 Years R/o Village Karanja- Bhilai, Tahsil And District Durg Chhattisgarh, District : Durg, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Public Works Department Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh, District : Raipur, Chhattisgarh 6
2. Secretary, State Of Chhattisgarh Urban Administration Department, Mahanadi Bhavan, Naya Raipur, District Raipur Chhattisgarh, District : Raipur, Chhattisgarh
3. Collector, Rajnandgaon, District Rajnandgaon Chhattisgarh, District : Rajnandgaon, Chhattisgarh
4. Chief Municipal Officer, Nagar Palika Parishad, Khairagarh, District Rajnandgaon Chhattisgarh, District : Rajnandgaon, Chhattisgarh
5. Sub Divisional Officer (Revenue) Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
6. Tahsildar, Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
---- Respondent WPC No. 3527 of 2018 • Santosh Kumar Soni S/o Late Shri Bisahu Soni, Aged About 41 Years R/o Killapara Ward No. 11 P.S. And Tahsil Khairagarh, District Rajnandgaon Chhattisgarh, District : Rajnandgaon, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Public Works Department Mahanadi Bhavan, Naya Raipur, District Raipur Chhattisgarh, District : Raipur, Chhattisgarh
2. Secretary, State Of Chhattisgarh Urban Administration Department, Mahanadi Bhavan, Naya Raipur, District Raipur Chhattisgarh, District : Raipur, Chhattisgarh
3. Collector, Rajnandgaon, District Rajnandgaon Chhattisgarh, District : Rajnandgaon, Chhattisgarh
4. Chief Municipal Officer, Nagar Palika Parishad, Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
5. Sub Divisional Officer (Revenue) Khairagarh, District Rajnandgaon Chhattisgarh., District : Rajnandgaon, Chhattisgarh
6. Tahsildar, Khairagarh, District Rajnandgaon Chhattisgarh, District : Rajnandgaon, Chhattisgarh
---- Respondent 7 WPC No. 3528 of 2018 • Vishnu Lal Soni S/o Late Shri Shyam Lal Soni Aged About 71 Years R/o Killapara Ward No. 11 P.S. And Tahsil Khairagarh, District- Rajnandgaon, Chhattisgarh., District : Rajnandgaon, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Public Works Department Mahanadi Bhavan, Naya Raipur, District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
2. Secretary State Of Chhattisgarh Urban Administration Department, Mahanadi Bhavan, Naya Raipur, District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
3. Collector Rajnandgaon, District- Rajnandgaon, Chhattisgarh., District : Rajnandgaon, Chhattisgarh
4. Chief Municipal Officer Nagar Palika Parishad, Khairagarh, District- Rajnandgaon, Chhattisgarh., District : Rajnandgaon, Chhattisgarh
5. Sub Divisional Officer (Revenue) Khairagarh, District-
Rajnandgaon, Chhattisgarh., District : Rajnandgaon, Chhattisgarh
6. Tahsildar Khairagarh, District- Rajnandgaon, Chhattisgarh., District : Rajnandgaon, Chhattisgarh
---- Respondent WPC No. 3535 of 2018 • Madan Lal Soni S/o Late Shri Ratan Soni Aged About 68 Years R/o Killapara Ward No. 11 P.S. And Tahsil Khairagarh, District- Rajnandgaon, Chhattisgarh, District : Rajnandgaon, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Public Works Department Mahanandi Bhawan, Naya Raipur,district Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
2. Secretary, State Of Chhattisgarh Urban Administration 8 Department, Mahanandi Bhawan, Naya Raipur,district Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
3. Collector Rajnandgaon, District Rajnandgaon, Chhattisgarh, District : Rajnandgaon, Chhattisgarh
4. Chief Muncipal Officer Nagar Palika Parishad, Kahiragarh, District Rajnandgaon, Chhattisgarh, District : Rajnandgaon, Chhattisgarh
5. Sub- Divisional Officer(Revenue) Khairagarh, District Rajnandgaon, Chhattisgarh, District : Rajnandgaon, Chhattisgarh
6. Tahsildar, Khairagarh, District Rajnandgaon, Chhattisgarh, District : Rajnandgaon, Chhattisgarh
---- Respondent WPC No. 3542 of 2018 • Chetan Vashwani S/o Late Lakhiram Aged About 55 Years R/o Ward No. 17 Dauchoura P.S. And Tahsil Khairagarh, District Rajnandgaon Chhattisgarh, District : Rajnandgaon, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through Secretary, Public Works Department, Mahanadi Bhavan, Naya Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
2. Secretary, State Of Chhattisgarh, Urban Administration Department, Mahanadi Bhavan, Naya Raipur, District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
3. Collector, Rajnandgaon, District Rajnandgaon, Chhattisgarh., District : Rajnandgaon, Chhattisgarh
4. Chief Municipal Officer, Nagar Palika Parishad Khairagarh, District Rajnandgaon, Chhattisgarh., District : Rajnandgaon, Chhattisgarh
5. Sub- Divisional Officer(Revenue), Khairagarh, District Rajnandgaon, Chhattisgarh., District : Rajnandgaon, Chhattisgarh
6. Tahsildar, Khairagarh, District Rajnandgaon, Chhattisgarh., District : Rajnandgaon, Chhattisgarh
---- Respondents 9 For Petitioners Shri F. S. Khare and Shri Vivek Singhal, Advocates For Respondent-State Shri Sudeep Verma, Dy. GA and Ms. Astha Shukla, PL Hon'ble Justice Mr. Prashant Kumar Mishra Order On Board 08/01/2019
1. Learned counsel for the parties would jointly submit that the matter in issue is squarely covered by the judgment rendered by this Court in WPC No.2771/2018 (Premraj Sharma vs State of Chhattisgarh and others) and other connected matters, decided on 08.10.2018.
2. In view of the statement made, the present writ petitions are also disposed of in terms of the order passed in WPC No.2771/2018 and other connected matters.
Sd/-
Prashant Kumar Mishra Judge Nirala