Bombay High Court
Emerson Network Power (I) Pvt. Ltd vs Dhirendra Kumar Rai And Anr on 25 February, 2019
Author: A.K. Menon
Bench: A.K. Menon
rrpillai 46-WP-1512-2019.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 1512 OF 2019
Emerson Network Power (I) Pvt. Ltd. ..Petitioner
Prasarak Mandal and Anr.
Vs.
S. K. Dey & Anr. .. Respondents
WITH
WRIT PETITION NO. 1341 OF 2019
Emerson Network Power (I) Pvt. Ltd. ..Petitioner
Prasarak Mandal and Anr.
Vs.
Dhirendra Kumar Rai & Anr. .. Respondents
Mr. K.P. Shah for the Petitioner.
Ms. M. S. Bane, AGP for Respondent nos. 1 and 2.
Mr. N. V. Bandiwadekar i/b. Mr. A. N. Bandiwadekar for Respondent no. 3.
CORAM : A.K. MENON, J.
DATED : 25 th FEBRUARY, 2019. P.C. :
Mentioned at 3.00 pm. Reply to be filed within two weeks from today.
Stand over to 8th April, 2019.
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