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Delhi High Court - Orders

M/S Savino Del Bene Freight Forwarders ... vs M/S Svil Mines Ltd on 14 May, 2026

                     $~C-3 to C-7
                     *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                     +         CCP(CO.) 5/2015
                               M/S SAVINO DEL BENE FREIGHT FORWARDERS (INDIA)
                               PVT. LTD.                                                                       .....Petitioner
                                                             versus

                               M/S SVIL MINES LTD.                                                             .....Respondent

                     C-4
                     +         CO.PET. 484/2013 CO.APPL. 1063/2019 CO.APPL. 1213/2019
                               CO.APPL. 313/2024 CO.APPL. 307/2025 CO.APPL. 706/2025
                               CO.APPL. 744/2025 OLR 30/2022 OLR 9/2023
                               SAVINO DEL BENE FREIGHT FORWARDERS(INDIA) PVT
                               LTD                                                                             .....Petitioner
                                                             versus

                               SVIL MINES LTD                                                                  .....Respondent

                     C-5
                     +         CO.PET. 84/2013 CO.APPL. 1553/2016 CO.APPL. 397/2023
                               CO.APPL. 929/2023 CO.APPL. 1057/2024 CO.APPL. 300/2025
                               CO.APPL. 641/2025 CO.APPL. 99/2026 OLR 10/2023
                               OLR 21/2025
                               THE HONGKONG AND SHANGHAI BANKING CORPROATION
                               LTD                                                                             .....Petitioner
                                                             versus

                               M/S SURYA VINAYAK INDUSTRIES LTD                                                .....Respondent

                     C-6
                     +         CO.PET. 422/2014 CO.APPL. 756/2018 CO.APPL. 218/2019
                               OLR 283/2019
                               SHRI M.L. GUPTA                        .....Petitioner



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2026 at 22:46:18
                                                              versus

                               SURYA VINAYAK WELLNESS LIMITED                                                  .....Respondent

                     C-7
                     +         CRL.O.(CO.) 13/2016 OLR 71/2019
                               SURYA VINAYAK WELLNESS LIMITED                                                  .....Petitioner
                                                             versus

                               ROHIT CHAUDHARY & ORS.                                                          .....Respondents

                     Appearance :                  Ms. Priyadarshini Dewan and Ms. Gagan Kohli, Advs.
                                                   for Ex,. Management

                                                   Mr. Rishi Manchanda, Standing Counsel for the official
                                                   liquidator along with Mr. Arun Kumar, Adv.

                                                   Mr. Rajesh Rattan, Adv. for PNB.

                                                   Ms. Manisha Tyagi , Adv. for applicant in CA 1069/2019

                                                   Mr. Chandrakant Tiwari, Adv. for Auction Purchaser. In
                                                   C-5

                               CORAM:
                               HON'BLE MR. JUSTICE ANISH DAYAL
                                            ORDER

% 14.05.2026

1. It is already 5:55 PM; no Court time left.

2. List on 24 th July 2026.

3. Order be uploaded on the website of this Court.

ANISH DAYAL, J MAY 14, 2026/sm This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/05/2026 at 22:46:18