Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] Bombay Presidency - Subsection Section 62(a) in The Bombay Forest Rules, 1942 (a)lop trees, not being trees which are reserved under section 30, for the purpose of obtaining rab for manure;
