Supreme Court - Daily Orders
Gopal And Sons (Huf) vs Cit Kolkata-Xi on 10 August, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.52 COURT NO.13 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 22059/2015
(Arising out of impugned final judgment and order dated 13/02/2015
in ITAT No. 73/2014 passed by the High Court Of Calcutta)
GOPAL AND SONS (HUF) Petitioner(s)
VERSUS
CIT KOLKATA-XI Respondent(s)
(With interim relief and office report)
Date : 10/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Mr. S. B. Upadhyay, Sr. Adv.
Mr. Santosh Mishra, Adv.
Mr. Param Mishra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable in six weeks. The interim prayer for stay is rejected.
(Nidhi Ahuja) (Suman Jain)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Suman Wadhwa
Date: 2015.08.13
18:01:18 IST
Reason: