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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Telangana - Subsection

Section 46(2)(a) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(a)the previous operation of the said Act 16 of 1972 in respect of the colleges and institutions to which the provisions of this Act extend, or