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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(a) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

(a)to admit to any course of study any person who does not possess the prescribed academic qualification or standard; or