Calcutta High Court (Appellete Side)
N.D.P.S.Act vs In Re : Lokenath Pramanick on 9 March, 2021
09.03.2021 Court No.28 Item No. 14 Krishnendu Order Passed C.R.M. No. 10889 of 2020 (Via video Conference) In Re:- An application for bail under section 439 of the Code of Criminal Procedure filed in connection with NCB Crime No. 01/CL/NDPS/P & 1/WB/2013 dated 09.05.2013 under sections 22(b)(ii)(c)/29 of the N.D.P.S.Act.
And In Re : Lokenath Pramanick ...Petitioner Mr. Debasish Kar Mr. Arka Chakraborty ...For the Petitioner The learned advocate for the petitioner is directed to serve a copy of the application upon the office of the Superintendent of Customs within 48 hours.
Let the matter appear under the heading "To Be Mentioned" on 16 th March, 2021.
(Tirthankar Ghosh, J.) (Tapabrata Chakraborty, J.)