Delhi High Court - Orders
Polycab India Limited vs Union Of India & Ors on 18 January, 2024
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4004/2022
POLYCAB INDIA LIMITED ..... Petitioner
Through: Mr. P.C. Patnaik and Mr. Hemant
Mishra, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vivek Goyal, CGSC with Mr.
Gokul Sharma, Advocate for UOI.
Ms. Akshada Mujwar and Ms.
Shrinkhla Tiwari, Advocates for
NPCIL.
Mr. Himanshu Gupta & Ms.Padamja
Sharma, Advocates for R-5.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 18.01.2024 Since 17.01.2024 was declared as a holiday for this Court on account of Guru Gobind Singh's Birthday, matters of 17.01.2024 and 18.01.2024 have been taken up for hearing together.
In view of the heavy board today, list on 08.05.2024.
SUBRAMONIUM PRASAD, J JANUARY 18, 2024 SC This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/01/2024 at 21:55:05