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State of Assam - Section

Section 18 in Rules and Orders in Force in Certain Districts

18. The person in charge of the boat may be called upon the produce any of the above certificates or challan by any Forest Officer. Any person not producing such documents when called upon or infringing any of the above rules may be punished with a fine not exceeding Rs. 500.

Section 2. Executive Orders Relating to The Khasi and Jaintia Hills