Patna High Court - Orders
Munna Ali @ Munna Aali vs The State Of Bihar on 11 May, 2016
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.20348 of 2016
Arising Out of PS.Case No. -35 Year- 2015 Thana -AWADPUR District- KATIHAR
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MUNNA ALI @ MUNNA AALI
.... .... Petitioner/s
Versus
The State of Bihar
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Ajit Kumar Singh
For the Opposite Party/s : Mr. Amrendra Prasad(App)
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CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
ORAL ORDER
2 11-05-2016Call for case diary of Abadpur P.S. Case No.35/2015 from the court of learned Chief Judicial Magistrate, Katihar and list this matter on receipt of the same.
(Dinesh Kumar Singh, J) Ashwini/-
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