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Patna High Court - Orders

Munna Ali @ Munna Aali vs The State Of Bihar on 11 May, 2016

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Criminal Miscellaneous No.20348 of 2016
                           Arising Out of PS.Case No. -35 Year- 2015 Thana -AWADPUR District- KATIHAR
                     ======================================================
                     MUNNA ALI @ MUNNA AALI
                                                                           .... .... Petitioner/s
                                                      Versus
                     The State of Bihar
                                                                      .... .... Opposite Party/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s     :  Mr. Ajit Kumar Singh
                     For the Opposite Party/s   : Mr. Amrendra Prasad(App)
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
                     ORAL ORDER

2       11-05-2016

Call for case diary of Abadpur P.S. Case No.35/2015 from the court of learned Chief Judicial Magistrate, Katihar and list this matter on receipt of the same.

(Dinesh Kumar Singh, J) Ashwini/-

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