Section 5(2) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Corruption Bureau) Rules, 2011
(2)The strength of t he posts of each category shall be such as may be sanctioned by the Government from time to time:Provided that the Government may leave unfilled or hold in abeyance or abolish any post, without thereby entitling any persons to am compensation.
