Allahabad High Court
Mohd.Azmal Khan vs Union Of India And Others on 23 January, 2015
Author: Pradeep Kumar Singh Baghel
Bench: Pradeep Kumar Singh Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 74 of 2013 Petitioner :- Mohd.Azmal Khan Respondent :- Union Of India And Others Counsel for Petitioner :- M.A.Khan Counsel for Respondent :- Shri Govind Saran,Anand Verma,S.C.,Tarun Varma Hon'ble Pradeep Kumar Singh Baghel,J.
The case is passed over on the illness slip of Sri Tarun Verma, learned counsel for the respondent.
List again.
Order Date :- 23.1.2015 SKS