Supreme Court - Daily Orders
Prahalad Soni vs Reliance Gen. Insurance Co. Ltd &Amp Ors on 1 May, 2014
FITEM NO.52 COURT NO.7 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)
No(s).39048-39055/2013
(From the judgment and order dated dated 10/07/2013 in RP
No.344/2013, RP No.345/2013, RP No.346/2013 and RP No.347/2013
and dated 04/02/2013 in MA No.2067/2011, MA No.2063/2011, MA
No.2080/2011 and MA No.2082/2011 of the HIGH COURT OF M.P AT
JABALPUR)
PRAHALAD SONI Petitioner(s)
VERSUS
RELIANCE GEN. INSURANCE CO. LTD & ORS.ETC. Respondent(s)
(Office Report on Default)
Date: 01/05/2014 These Petitions were called on for hearing
today.
CORAM : HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
(IN CHAMBERS)
For Petitioner(s) Ms. Devika Mishra, Adv.
Ms. Pragati Neekhra, Adv.
Mr. Parth Tiwari, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
It is stated by the learned counsel for the petitioner that process fee has been filed.
Office to proceed the matter further.
(VINOD LAKHINA) (INDU BALA KAPUR)
COURT MASTER COURT MASTER
FITEM NO.52 COURT NO.7 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)
No(s).39048-39055/2013
(From the judgment and order dated dated 10/07/2013 in RP
No.344/2013, RP No.345/2013, RP No.346/2013 and RP No.347/2013 and dated 04/02/2013 in MA No.2067/2011, MA No.2063/2011, MA No.2080/2011 and MA No.2082/2011 of the HIGH COURT OF M.P AT JABALPUR) PRAHALAD SONI Petitioner(s) VERSUS RELIANCE GEN. INSURANCE CO. LTD & ORS.ETC. Respondent(s) (Office Report on Default) Date: 01/05/2014 These Petitions were called on for hearing today.
CORAM : HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR (IN CHAMBERS) For Petitioner(s) Ms. Devika Mishra, Adv.
Ms. Pragati Neekhra, Adv.
Mr. Parth Tiwari, Adv.
For Respondent(s) UPON hearing counsel the Court made the following O R D E R It is stated by the learned counsel for the petitioner that process fee has been filed.
Office to proceed the matter further.
(VINOD LAKHINA) (INDU BALA KAPUR)
COURT MASTER COURT MASTER