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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(f) in The Jammu and Kashmir Legal Services Authorities Rules, 1998

(f)"Legal Practitioner" shall have the same meaning as assigned to this expression in the Advocates Act, 1961 (Central) ;