Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Andhra Pradesh - Subsection Section 26(a) in Andhra Pradesh Value Added Tax Appellate Tribunal Regulations, 2005 (a)Fee payable for the first document or entry applied for or, if only one document or entiy is applied form, for that document or entry-Five Rupees.
