Manipur High Court
Kangla Construction Pvt. Ltd vs District Consumer Disputes Redressal on 7 January, 2025
Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
Digitally signed by
Item No. 63 - 65
KHOIROM KHOIROM
BIPINCHANDR BIPINCHANDRA SINGH
IN THE HIGH COURT OF MANIPUR
A SINGH
Date: 2025.01.07
16:06:16 +05'30'
AT IMPHAL
MC[W.P.(C)] No. 13 of 2025
With
MC[W.P.(C)] No. 623 of 2024
With
W.P.(C) No. 734 of 2024
Kangla Construction Pvt. Ltd.
... Applicant
- Versus -
District Consumer Disputes Redressal
Commission (Dist. Commission)
... Respondent
BE FO R E
HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
ORDER
07.01.2025 Mr. Th. Babloo, learned counsel appears for the applicant/petitioner.
Mr. S. Biswajit, learned senior counsel assisted by Mr. Sanatomba, learned counsel appears for the respondent No. 2.
The learned counsel appearing for the applicant/petitioner prays for 1 (one) week's time for filing proof of service of the unserved respondent(s).
List this case before the Roster Bench on 21.01.2025.
JUDGE Bipin Page 1|1