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Manipur High Court

Kangla Construction Pvt. Ltd vs District Consumer Disputes Redressal on 7 January, 2025

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

            Digitally signed by
                                                                                   Item No. 63 - 65
KHOIROM     KHOIROM
BIPINCHANDR BIPINCHANDRA SINGH
                                        IN THE HIGH COURT OF MANIPUR
A SINGH
            Date: 2025.01.07
            16:06:16 +05'30'
                                                  AT IMPHAL

                                               MC[W.P.(C)] No. 13 of 2025
                                                          With
                                               MC[W.P.(C)] No. 623 of 2024
                                                          With
                                                 W.P.(C) No. 734 of 2024

             Kangla Construction Pvt. Ltd.
                                                                                       ... Applicant
                                                       - Versus -
             District Consumer Disputes Redressal
             Commission (Dist. Commission)
                                                                                  ... Respondent

                                        BE FO R E
                         HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                       ORDER

07.01.2025 Mr. Th. Babloo, learned counsel appears for the applicant/petitioner.

Mr. S. Biswajit, learned senior counsel assisted by Mr. Sanatomba, learned counsel appears for the respondent No. 2.

The learned counsel appearing for the applicant/petitioner prays for 1 (one) week's time for filing proof of service of the unserved respondent(s).

List this case before the Roster Bench on 21.01.2025.

JUDGE Bipin Page 1|1