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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(5) in The Constitution of Bihar District Planning Committee and Conduct of Business Rules, 2006

(5)The Adhyaksha of Zila Parishad and the Mayor or President of Municipal Corporation or Municipal Council or Nagar Panchayat, as the case may be, having jurisdiction over the headquarters of the districts, shall be ex-officio members of the District Planning Committee.