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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Gujarat - Subsection

Section 46(ii) in Gujarat Government Rules of Business, 1990

(ii)All matters pertaining to appointment postings, transfers, promotions, conduct, grant of leave, pension etc. in respect of Gazetted Officers and non-gazetted Government Servants under the Administrative Control of the Departments ( See also entry No. 32 under RD )