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Delhi High Court - Orders

Kal Airways Pvt. Ltd vs M/S Spicejet Ltd. & Anr on 29 May, 2024

Author: Jasmeet Singh

Bench: Jasmeet Singh

                                    $~31 & 32
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           OMP (ENF.) (COMM.) 31/2019
                                                KAL AIRWAYS PVT. LTD.                 ..... Decree Holder
                                                               Through: Mr. Parag P. Tripathi, Sr. Adv. with
                                                                          Mr. Maninder Singh, Sr. Adv. with
                                                                          Ms. Nandini Gore, Ms. Sonia Nigam,
                                                                          Mr. Rajat Dasgupta, Mr. Akarsh
                                                                          Sharma, Ms. Mishika Bajpai, Mr.
                                                                          Amarpal Singh Dua, Ms. Kritika, Mr.
                                                                          V. Dinesh Raja, Advs.

                                                                                      versus

                                                M/S SPICEJET LTD. & ANR.             ..... Judgement Debtors
                                                               Through: Mr. Amit Sibal, Sr. Adv. with Mr. KR
                                                                         Sasiprabhu, Mr. Tushar Bhardwaj,
                                                                         Mr. Goutham Shivshankar, Mr.
                                                                         Manan Shishodia, Mr. Prakhar
                                                                         Agarwal, Advs.
                                    32
                                    +           OMP (ENF.) (COMM.) 32/2019
                                                MR. KALANITHI MARAN                   ..... Decree Holder
                                                               Through: Mr. Parag P. Tripathi, Sr. Adv. with
                                                                          Mr. Maninder Singh, Sr. Adv. with
                                                                          Ms. Nandini Gore, Ms. Sonia Nigam,
                                                                          Mr. Rajat Dasgupta, Mr. Akarsh
                                                                          Sharma, Ms. Mishika Bajpai, Mr.
                                                                          Amarpal Singh Dua, Ms. Kritika, Mr.
                                                                          V. Dinesh Raja, Advs.

                                                                                      versus

                                                M/S SPICEJET LTD. & ANR.             ..... Judgement Debtors
                                                               Through: Mr. Amit Sibal, Sr. Adv. with Mr. KR
                                                                         Sasiprabhu, Mr. Tushar Bhardwaj,
                                                                         Mr. Goutham Shivshankar, Mr.
                                                                         Manan Shishodia, Mr. Prakhar




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/05/2024 at 22:50:12
                                                                                                                Agarwal, Advs.
                                        CORAM:
                                        HON'BLE MR. JUSTICE JASMEET SINGH
                                                         ORDER

% 29.05.2024 EX.APPL.(OS) 679/2019, EX.APPL.(OS) 1054/2020, EX.APPL.(OS) 937/2023, EX.APPL.(OS) 1284/2023, EX.APPL.(OS) 1501/2023, EX.APPL.(OS) 34/2024, I.A. 6946/2019, EX.APPL.(OS) 938/2023, EX.APPL.(OS) 1283/2023, EX.APPL.(OS) 36/2024, EX.APPL.(OS) 42/2024 List on 16.07.2024.

JASMEET SINGH, J MAY 29, 2024/DM Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/05/2024 at 22:50:12