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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(1)(f) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(f)the term of office and method of appointment and conditions of service of the officers of the University other than the Vice-Chancellor;