Supreme Court - Daily Orders
Interglobe Aviation Ltd (Indigo) vs The Registrar General High Court Of ... on 12 December, 2018
Bench: Chief Justice, Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.801 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 46468/2018
(Arising out of impugned final judgment and order dated 07-12-2018
in MC No. 79/2016 passed by the High Court Of Meghalya At Shilong)
INTERGLOBE AVIATION LTD Petitioner
VERSUS
THE REGISTRAR GENERAL & ORS. Respondents
With
SLP(C) Diary No. 46467/2018 (XIV)
Date : 12-12-2018 This matter was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Ms. Aastha Mehta, Adv.
Mr. Rajesh Kumar, Adv.
Mr. E.C. Agarwala, Adv. (AOR)
Mr. Atul Sharma, Adv.
Mr. Gautam Talukdar, Adv. (AOR)
Mr. Abhishek Sharma, Adv.
Mr. Abhinav Agnihotri, Adv.
Ms. Purva Kohli, Adv.
For Respondents
UPON hearing the counsel the Court made the following
O R D E R
On mentioning, the matter is taken on Board.
List the matter on 13.12.2018 before the appropriate Bench as per the roster, subject to curing Signature Not Verified Digitally signed by of defects, if any.
DEEPAK GUGLANI Date: 2018.12.12 16:44:52 IST Reason: (Deepak Guglani) (Anand Prakash) Court Master Court Master