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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Goa - Subsection

Section 39(1) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(1)The Presiding Officer shall close a polling station at the time fixed in that behalf under rule 14 and shall thereafter not admit any voter into the polling station:Provided that, all voters present inside the polling station before it is closed shall be allowed to cast their votes.