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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(7) in The Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987

(7)'Duty' - The term 'Duty' in these rules shall have the same meaning as defined in Rule 2.16 of the Punjab Civil Services Rules, Volume I, Part I.