Gujarat High Court
Bharat Petroleum Corporation Limited & vs Induben Laxmanbhai Dudakhiya ... on 14 December, 2015
Bench: Jayant Patel, Vipul M. Pancholi
C/CA/12879/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR DIRECTION) NO. 12879 of 2015
In LETTERS PATENT APPEAL NO. 811 of 2013
In SPECIAL CIVIL APPLICATION NO. 7619 of 2011
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BHARAT PETROLEUM CORPORATION LIMITED & 1....Applicant(s)
Versus
INDUBEN LAXMANBHAI DUDAKHIYA PROPRIETOR OF M/S
UTSAV....Respondent(s)
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Appearance:
SINGHI & CO, ADVOCATE for the Applicant(s) No. 1 - 2
MR HASIT DILIP DAVE, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE MR.
JAYANT PATEL
and
HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 14/12/2015
ORAL ORDER
(PER : HONOURABLE THE ACTING CHIEF JUSTICE MR. JAYANT PATEL) Considering the facts and circumstances, the main LPA be listed for final hearing on 13.1.2016. No further order deserves to be passed in the present application.
Hence, disposed of.
(JAYANT PATEL, ACJ.) Page 1 of 2 HC-NIC Page 1 of 2 Created On Wed Dec 16 01:55:36 IST 2015 C/CA/12879/2015 ORDER (VIPUL M. PANCHOLI, J.) vinod Page 2 of 2 HC-NIC Page 2 of 2 Created On Wed Dec 16 01:55:36 IST 2015