Madras High Court
A.B.Karl Marx Siddharthar vs The Commissioner Of Police on 5 February, 2016
Author: R.Mala
Bench: R.Mala
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 05.02.2016
CORAM :
THE HONOURABLE MS. JUSTICE R.MALA
Crl.O.P.No.1906 of 2016
A.B.Karl Marx Siddharthar .. Petitioner
Vs.
1. The Commissioner of Police,
Chennai City,
Vepery,
Chennai 600 007.
2. The Deputy Commissioner of Police,
Pulianthoppu Range,
Pulianthoppu,
Chennai 600 012. .. Respondents
Prayer: Criminal Original Petition is filed under Section 482 of Cr.P.C., to direct the second respondent to register complaint of the petitioner dated 18.01.2016 and investigate the same in accordance with law to secure the ends of justice.
For Petitioner : Mr.R.Sankarasubbu
For Respondents :Mr.C.Emalias
Addl. Public Prosecutor
O R D E R
The petitioner has come forward with the present petition to direct the respondent to register the complaint of the petitioner dated dated 18.01.2016 and to investigate the same in accordance with law.
2. The learned counsel for the petitioner submitted that the petitioner has lodged the complaint before the first respondent and the same has been forwarded to second respondent for investigation. But he has not shown any interest to enquire the matter and register the case. Hence, the petitioner has come forward with this petition for the above stated relief.
3. Heard the learned Additional Public Prosecutor for the respondent.
4. Considering the rival submissions made on both sides, the respondent is directed to expedite the enquiry on the complaint of the petitioner dated 18.01.2016 and follow the dictum laid down in Lalitha Kumari vs. Govt. of U.P & others [2013 (4) Crimes 243 (SC) and register a case, if any cognizable offence is made out.
5. The Criminal Original Petition is disposed of with the above direction.
05.02.2016 vrc Index:Yes/No Internet : Yes / No To
1. The Commissioner of Police, Chennai City, Vepery, Chennai 600 007.
2. The Deputy Commissioner of Police, Pulianthoppu Range, Pulianthoppu, Chennai 600 012.
3. The Public Prosecutor High Court, Chennai.
R.MALA,J.
vrc Crl.O.P.No.1906 of 2016 05.02.2016