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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(2) in East Kolkata Wetlands (Conservation and Management) Rules, 2006

(2)The Authority shall furnish to the State Government the annual report together with the audited statement of accounts to the State Government by the end of September each year.Form 1[See rule 8(1)]Form for application for Change of Character or mode of use of the land in the East Kolkata Wetlands area[To be submitted in triplicate][To be filled in by the office]
Serial No..................................... Date ofReceipt..................................Date of dispatch to Collector/forwardingNo..........................................Date of Receipt from Collector forwarding No..................................