Bombay High Court
Shamrao Vitthal Tevare vs The State Of Maharashtra on 6 February, 2020
Author: Prakash D. Naik
Bench: Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 2887 OF 2019
Shamrao Vitthal Tevare ....Applicant
V/S
The State Of Maharashtra ....Respondent
CORAM : PRAKASH D. NAIK, J DATE : 6th February, 2020 P.C. :
Due to paucity of time the matter is adjourned to 02/03/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 07/02/2020 ::: Downloaded on - 08/02/2020 01:26:18 :::