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Patna High Court - Orders

Rita Devi vs The State Of Bihar & Anr. on 18 December, 2012

Author: Anjana Prakash

Bench: Anjana Prakash

       Patna High Court Cr.Misc. No.11296 of 2012 (3) dt.18-12-2012




                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Criminal Miscellaneous No.11296 of 2012
                    ======================================================
                    Rita Devi
                                                                        .... .... Petitioner/s
                                                     Versus
                    The State of Bihar & Anr.
                                                                   .... .... Opposite Party/s
                    ======================================================
                    CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
                    ORAL ORDER

3/   18-12-2012

Perused the order of the Hon'ble Supreme Court kept at Flag-'X'.

Office to act accordingly.

(Anjana Prakash, J) JA/-