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State of Odisha - Section

Section 12 in Orissa State Financial Corporation Employees' Provident Fund Regulations, 1959

12. Annual Accounts.

- (i) As soon as possible after the 31st March of each year, the Administrators shall send to each subscriber a statement of his/her account in the fund showing the opening balance as on the 1st April of the year, the total amount credited or debited during the year, the total amount of interest credited as on the 31st March of the year and the closing balance on that date.
(ii)The accounts of the fund shall be made up yearly as on the 31st March and an audited statement of the accounts as on that date shall be submitted to a meeting of the Administrator to be held not later than the 30th of June in every year and a copy of such statement shall be made available to the subscribers as soon as may be after such meeting.
Chapter-IV