Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 176] [Entire Act] Union of India - Subsection Section 176(a) in The Merchant Shipping (Shipping Office Forms) Rules, 1963 (a)in the case of any ship upon which seamen have been shipped at that port, may at any time, and
