Section 84 in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010
84. Penalty for evasion of payment of market fees.
- Any person removing or attempting to remove any agricultural produce from any notified market area or allowing the transport of any such notified agricultural produce from such area in contravention of the provisions of rule 84 and before the fee has been paid therefore, in order to evade or facilitate evasion of the payment of the fees, shall be punishable with fine which may extend to rupees two hundred only.Explanation. - For the purposes of rules 84 and 85, the expression 'person' shall also include a Government.
