Section 6(2)(c) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(c) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

(c)to admit any person or retain any student whose conduct is prejudicial to the interests or discipline of the University or the rights and privileges of other students and employees; or

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State of Rajasthan - Subsection

Section 6(2)(c) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012