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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(1)(h) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(h)"Election Agent" means a person appointed by a candidate to be his Election Agent, with the previous approval of the Registrar of the Co-operative Societies;