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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Mizoram - Subsection

Section 30(2)(c) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(c)cases which seriously affect or likely to affect seriously, the peace or good to Government or any Autonomous District or affect relations with any such area;