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Delhi High Court - Orders

Association Of Social And Humanitarian ... vs Govt. Of Nct Of Delhi And Ors on 31 March, 2022

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                          $~144
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 8590/2019, CM APPL. 35481/2019

                                ASSOCIATION OF SOCIAL AND HUMANITARIAN AFFAIRS
                                THROUGH ITS CHAIRMAN               ..... Petitioner
                                             Through: None.

                                                    versus

                                GOVT. OF NCT OF DELHI AND ORS.         ..... Respondents
                                              Through: Ms. Mini Pushkarna, Standing
                                                       Counsel for SDMC with Ms. Shikha
                                                       Baisoya, Ms. Latika Malhotra and
                                                       Ms. Khushboo Nahar, Advocates.

                                CORAM:
                                HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                        ORDER

% 31.03.2022

1. The matter pertains to the list of cases instituted upto the year 2020.

2. The matter could not be taken up in view of the Full Court Reference scheduled for today at 3:30 pm.

3. List on 15.02.2023.

MANOJ KUMAR OHRI, J MARCH 31, 2022 ga Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:06.04.2022 13:03:14