Delhi High Court - Orders
Association Of Social And Humanitarian ... vs Govt. Of Nct Of Delhi And Ors on 31 March, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~144
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8590/2019, CM APPL. 35481/2019
ASSOCIATION OF SOCIAL AND HUMANITARIAN AFFAIRS
THROUGH ITS CHAIRMAN ..... Petitioner
Through: None.
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Ms. Mini Pushkarna, Standing
Counsel for SDMC with Ms. Shikha
Baisoya, Ms. Latika Malhotra and
Ms. Khushboo Nahar, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 31.03.2022
1. The matter pertains to the list of cases instituted upto the year 2020.
2. The matter could not be taken up in view of the Full Court Reference scheduled for today at 3:30 pm.
3. List on 15.02.2023.
MANOJ KUMAR OHRI, J MARCH 31, 2022 ga Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:06.04.2022 13:03:14