Punjab-Haryana High Court
Deepak Kukreja vs Haryana Urban Development Authority ... on 23 November, 2011
Bench: Satish Kumar Mittal, Paramjeet Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
C.W.P. No. 21780 of 2011
Date of Decision:- 23.11.2011
Deepak Kukreja
.....Petitioner
Versus
Haryana Urban Development Authority and others
.....Respondents
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
HON'BLE MR. JUSTICE PARAMJEET SINGH
Present:- Mr. Vaibhav Jain, Advocate
for the petitioner.
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SATISH KUMAR MITTAL, J(Oral).
After arguing for sometime, learned counsel for the petitioner is not pressing this writ petition, at this stage, with liberty to first approach the respondents by making representation to consider his claim in terms of the order passed by this Court in CWP No. 12443 of 2008 titled as Manoj Aggarwal Vs. HUDA and another, decided on 9.9.2011.
Dismissed as not pressed with the said liberty.
( SATISH KUMAR MITTAL)
JUDGE
23.11.2011 ( PARAMJEET SINGH )
reema JUDGE