Section 43(1) in Venkateshwara Open University Act, 2012
(1)The University shall establish a general fund to which the following amount shall be credited. namely(a)all fees which may be charged by the University ;(b)all sums received from any other sources ;(c)all contributions made by the Trust and(d)all contributions made in this behalf by any other person or body which are not prohibited by any law for the time being in force.
