Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Masoodpur Dairy Residents Welfare ... vs Uoi & Ors on 9 January, 2026

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~3
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 12405/2006 & CM APPL. 38970/2024
                                    MASOODPUR DAIRY RESIDENTS WELFARE ASSOCIATION
                                                                                           .....Petitioner
                                                      Through: Ms. Gunjan Sinha Jain and Ms.
                                                      Muskaan Gopal, Advs
                                                      versus
                                    UOI & ORS.
                                                                                        .....Respondent
                                                      Through: Ms. Prabhsahay Kaur, SC with Mr.
                                                      Aditya Verma, Adv.
                                                      Mr. Anuj Chaturvedi, Ms. Richa Dhawan, Ms.
                                                      Yashita Jain, Advs.
                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                      ORDER

% 09.01.2026

1. Mr. Chaturvedi, learned counsel for DUSIB i.e. the successor in the interest of the respondent No.4 seeks and is granted 1 week to obtain instructions.

2. In the meanwhile, let amended memo of parties be filed.

3. Ms. Jain, learned counsel for the petitioner shall also place on record the proceedings pending before the Hon'ble Supreme Court.

4. The petition is pending since the year 2006, list for hearing on 29.01.2026.

JASMEET SINGH, J JANUARY 9, 2026 / (MS) This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/01/2026 at 20:36:06